STATE OF PUNJAB Vs. JASBIR SINGH

LAWS(P&H)-2006-2-418

HIGH COURT OF PUNJAB AND HARYANA

Decided on February 21,2006

STATE OF PUNJAB Appellant

VERSUS

JASBIR SINGH Respondents

- (1.) FOR orders, see R.S.A.No.2989 of 2004, decided on February 21, 2006.;