MANOJ Vs. STATE OF HARYANA
LAWS(P&H)-2006-3-180
HIGH COURT OF PUNJAB AND HARYANA
Decided on March 10,2006

MANOJ Appellant
VERSUS
STATE OF HARYANA Respondents

JUDGEMENT

- (1.) IN view of order passed today in Criminal Misc. No.6600-M of 2006, Arvind and another vs. State of Haryana, this petition is disposed of in same terms.;


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