HARPREET KAUR Vs. STATE OF PUNJAB

LAWS(P&H)-2006-3-141

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 09,2006

HARPREET KAUR Appellant

VERSUS

STATE OF PUNJAB Respondents

- (1.) DISMISSED as not pressed at this stage, as it is stated that the matter has been compromised.;