SHAM SINGH Vs. SDM SAFIDON
LAWS(P&H)-2006-2-89
HIGH COURT OF PUNJAB AND HARYANA
Decided on February 10,2006
SHAM SINGH
Appellant
VERSUS
SDM, SAFIDON
Respondents
JUDGEMENT
- (1.) DISMISSED as infructuous on the statement of counsel for the petitioner.;
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