JUDGEMENT
-
(1.) IN view of directions already issued on administrative side, to give priority to the cases pertaining to senior citizens, no case is made out for interference.
(2.) DISPOSED of with a direction to the Court below to look into those directions and dispose of the matter accordingly. Copy of the order be given dasti on payment of usual charges.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.