PAWAN KUMAR Vs. STATE OF PUNJAB

LAWS(P&H)-2006-3-24

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 02,2006

PAWAN KUMAR Appellant

VERSUS

STATE OF PUNJAB Respondents

- (1.) FOR orders, see Criminal Misc. No.25794-M of 2005. March 02, 2006 ( ADARSH KUMAR GOEL ) sanjeev JUDGE;