SHAMSHER SINGH Vs. S C CHAUDHARY

LAWS(P&H)-2006-3-247

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 16,2006

SHAMSHER SINGH Appellant

VERSUS

S.C.CHAUDHARY Respondents

- (1.) LEARNED counsel for the petitioner states that the order stands complied with. Accordingly, Rule is discharged.;