- (1.) NOTICE.
(2.) MR. Rameshwar Malik, Advocate accepts notice on behalf of the respondents-caveators.
(3.) THE petitioner-plaintiff wish to produce certified copies of Jamabandi for the year 1893-1894, 1918-1919, 1922-1923 as these would have bearing on the just decision of the case before the trial Court. This request has been declined by the trial Court.;