JUDGEMENT
Surinder Gupta, J. -
(1.) CM -12958 -C -2014.
(2.) HEARD . This regular second appeal was dismissed on 29.09.2014 as none had appeared on behalf of appellant despite repeated calls.
(3.) LEARNED counsel for the appellant submits that he was busy arguing a case before Coordinate Bench, as such, could not appear when the case was called.;
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