JUDGEMENT
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(1.) CM-9095-C-2014
1. As the main case itself has been taken up for disposal, the application stands dismissed as infructuous.
RSA-3944-2014
(2.) Punjab & Sind Bank, the defendants in the suit have preferred the present appeal.
(3.) The suit has been filed by the plaintiff against the Bank challenging the compulsory retirement awarded as punishment to the plaintiff by the Bank.;
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