JUDGEMENT
Rekha Mittal, J. -
(1.) CRM -21376 -2014
(2.) ALLOWED as prayed for.
Annexures P5 to P8 are taken on record.
CRM -M -11100 -2014
(3.) THE petitioners have prayed for quashing of FIR No. 79 dated 08.04.2010, for offence under Sections 406, 498 -A, 384, 500, 506, 120 -B of the Indian Penal Code (in short "IPC") registered at Police Station Model Town, Ludhiana on the basis of compromise dated 29.01.2014 (Annexure P2) effected between the parties.;
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