JUDGEMENT
AUGUSTINE GEORGE MASIH, J. -
(1.) PRAYER in this application is for permitting the petitioner to participate in the counselling for Post Graduate Course, which is scheduled
for 12.04.2014.
(2.) REQUEST has also been made for permission to place on record Annexures P -10 to P -12 and for exemption from filing certified copies
thereof.
As regards the prayers of the petitioner for exemption for placing on record Annexures P -10 to P -12 and for exempting the filing of
certified copies are concerned, the same are allowed.
(3.) ANNEXURES P -10 to P -12 are taken on record and exemption is granted from filing certified copies thereof.
Since the main case is being taken up for disposal, further
prayed made in the application is rendered infructuous.
The said prayer is disposed of as infructuous.;
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