ADITYAJIT SINGH CHADHA Vs. PANJAB UNIVERSITY
LAWS(P&H)-2014-7-141
HIGH COURT OF PUNJAB AND HARYANA
Decided on
July 16,2014
Adityajit Singh Chadha
Appellant
VERSUS
PANJAB UNIVERSITY
Respondents
JUDGEMENT
Sanjay Kishan Kaul, C.J. -
(1.) CM -2522 -LPA/2014:
(2.) LEAVE is granted to place on record affidavit of respondent No. 1 and the application is allowed.CM -1287 -LPA/2014:
Heard.
(3.) LEAVE to file appeal granted and the application is allowed.LPA -535 -2014: ;
(2.) LEAVE is granted to place on record affidavit of respondent No. 1 and the application is allowed.
(3.) LEAVE to file appeal granted and the application is allowed.
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