Naresh Kumar Sanghi, J. - (1.) CRM -18335 -2014
(2.) LEARNED counsel for the petitioners does not press the prayer made in the instant application. Disposed of accordingly. CRM -M -9247 -2014
(3.) PRAYER in this petition is for quashing of FIR No. 238, dated 11.10.2012, for the offences punishable under Sections 406 and 498 -A, IPC, registered at Police Station, Phase I, Mohali, and all the consequential proceedings arising therefrom, on the basis of compromise.;