RAKESH KUMAR JAIN,J. - (1.) CM No.27992-II of 2014 1. Application is allowed.
(2.) Documents are taken on record. CR No.2321 of 2014
(3.) This petition is against the order dated 14.3.2014 passed by the Appellate Court, allowing the application of the plaintiffs for temporary injunction during the pendency of the suit for permanent injunction.;