SATISH Vs. STATE OF HARYANA
LAWS(P&H)-2014-7-348
HIGH COURT OF PUNJAB AND HARYANA
Decided on July 28,2014

SATISH Appellant
VERSUS
STATE OF HARYANA Respondents

JUDGEMENT

Kuldip Singh, J. - (1.) CRM No. 17565 of 2014
(2.) THIS is an application for condonation of delay of one day in filing the appeal. For the reasons mentioned in the application, delay of one day in filing the appeal is condoned.
(3.) APPLICATION stands disposed of. CRA No. D -903 -DB of 2014;


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