JUDGEMENT
Sanjay Kishan Kaul, C.J. -
(1.) CM -12139 -2013.
(2.) LEAVE is granted to place on record Annexure R5/4 to R5/7 and the application is allowed.
CM -12138 -2013 (For stay) :
The application filed along with the petition has remained unaddressed and in case any directions are to be passed, same will be done in the main matter.
(3.) APPLICATION stands disposed of.
CWP -14526 -2011:;
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