VIJAY KUMAR Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED & OTHERS
LAWS(P&H)-2014-11-244
HIGH COURT OF PUNJAB AND HARYANA
Decided on November 03,2014

VIJAY KUMAR Appellant
VERSUS
Punjab State Civil Supplies Corporation Limited And Others Respondents

JUDGEMENT

- (1.) The aforementioned two civil revision petitions filed by petitioner Vijay Kumar are being taken up together for adjudication as the matter in issue involved in both the petitions is the same.
(2.) However, for convenience and clarity, facts have been taken from
(3.) A civil suit for recovery titled "Punjab State Civil Supplies Corporation Limited and another Versus Vijay and others" is pending in the Court of Civil Judge (Senior Division), Zira. This recovery has been sought from the employees of Punjab State Civil Supplies Corporation Limited (for short, PUNSUP) on account of shortage of wheat and loss occurred thereby.;


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