DARSHAN SINGH Vs. FINANCIAL COMMISSIONER (APPEALS-II)PUNJAB AND OTHERS

LAWS(P&H)-2014-8-621

HIGH COURT OF PUNJAB AND HARYANA

Decided on August 09,2014

DARSHAN SINGH Appellant

VERSUS

Financial Commissioner (Appeals-Ii)Punjab And Others Respondents

RAJIVE BHALLA,J. - (1.) C.M.No. 1841 of 2012
(2.) Prayer in this application is to condone delay of 4 days in filing the appeal.
(3.) Heard.;