OM PARKASH Vs. STATE OF HARYANA AND OTHERS
LAWS(P&H)-2014-4-536
HIGH COURT OF PUNJAB AND HARYANA
Decided on April 22,2014

OM PARKASH Appellant
VERSUS
State Of Haryana And Others Respondents

JUDGEMENT

RAJAN GUPTA,J. - (1.) This is the second round of litigation wherein petitioner is posing a challenge to distribution of water and transfer of area.
(2.) Notice of motion.
(3.) On the asking of the court, Mr. Saurabh Mohunta, DAG, Haryana accepts notice and agrees to address the court.;


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