M. Jeyapaul, J. - (1.) CM -8113 -C -2014
(2.) THERE is a delay of 119 days in filing the appeal. For the reasons mentioned in the application, the delay is condoned and the application is allowed. CM -8114 -C -2014
(3.) AS the main case itself has been taken up and disposed of today, the application stands dismissed as infructuous. RSA -3511 -2014;