JUDGEMENT
G.S.CHAHAL,J -
(1.) HEARD . The petitioner has a counter version. There are injuries on the person of Satnam Singh, his father Gurdit Singh, Dulla Singh, brother of the petitioner as well as to Kaushalya Rani. Bail to the satisfaction of the Chief Judicial Magistrate, Ferozepur.
Petition allowed.;
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