B.S.YADAV, J. - (1.) THE investigation is still going on. It cannot be said that the F.I.R. dots not disclose the commission of an offence. The main grievance of the petitioner is that the investigation has been going on for the last so many months. To investigating agency is directed to complete the investigation within two months and to present the charge sheet in court. Disposed of with there observations. Petition disposed of.;