JUDGEMENT
A.S. Bains, J. -
(1.) (Oral) - By this petition the petitioner has challenged the order of the Deputy Commissioner, Guigaon dated Aug. 18, 1975 (Copy Annexure P-4 to the petition), whereby he was reverted as unpaid Patwari.
(2.) The petitioner was appointed as Assistant Patwari on Feb. 1, 1974, by the Deputy Commissioner (copy Annexure P-1 to the petition), Hoshiar Singh, respondent No. 2, was appointed as Assistant Patwari on March 12, 1974, i. e. subsequent to the petitioner's appointment. Copy of this order is Annexure P-2 to the petition, petitioner was subsequently promoted as Patwari by the Deputy Commissioner vide his order dated April 15, 1974 (Copy Annexure P-3 to the petition). It is alleged that respondents 3 to 12 were appointed in the year 1975 as Patwari and as such, they are junior to the petitioner. The petitioner in the year 1962 qualified the examination of Patwar from the State Patwar School, Chhachhrauli, District Ambala and as such is a qualified Patwari. Respondent No. 1. i. e. the Deputy Commissioner vide his order dated Aug. 18, 1975, reverted the petitioner as un-paid Patwari.
(3.) The grievance of the petitioner is that all the junior persons, i. e. respondents 2 to 12, are still continuing and he was only reverted as un-paid Patwari.;
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