JUDGEMENT
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(1.) Crl. Misc. No. 31190 of 2013
This is an application for placing on record confessional statement of the petitioner as Annexure P-3, statement of EHC Rajesh No. 97 as Annexure P-4 and statement of constable Rajesh No. 1609 as Annexure P-5.
(2.) Application is allowed and Annexures P-3 to P-5 are taken on record.
Crl. Revn. No. 1401 of 2013
(3.) The present revision petition has been filed to challenge orders dated 9.10.2012 and 2.4.2013 passed by Principal Magistrate, Juvenile Justice Board Hisar and Additional Sessions Judge, Hisar, respectively, vide which, claim of the petitioner for release on bail has been declined.;
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