SUNITA MITTAL AND OTHERS Vs. TARANJEET SINGH AND OTHERS
LAWS(P&H)-2013-1-365
HIGH COURT OF PUNJAB AND HARYANA
Decided on January 07,2013

Sunita Mittal And Others Appellant
VERSUS
Taranjeet Singh And Others Respondents

JUDGEMENT

K. Kannan, J. - (1.) THERE is no representation for the appellants. Counsel for the respondents are present and ready. Appeal is dismissed for default for non -prosecution.;


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