VARINDER KUMAR Vs. STATE OF HARYANA

LAWS(P&H)-2003-2-262

HIGH COURT OF PUNJAB AND HARYANA

Decided on February 26,2003

VARINDER KUMAR S/O CHARAN SINGH Appellant

VERSUS

STATE OF HARYANA Respondents

- (1.) For orders, see Crl. Revision No. 792 of 1990 Nazir Ahmed v. The State of Haryana.;