KRISHAN KUMAR Vs. BANWARI AND NANAK

LAWS(P&H)-2003-2-252

HIGH COURT OF PUNJAB AND HARYANA

Decided on February 05,2003

KRISHAN KUMAR S/O RAM PARTAP Appellant

VERSUS

BANWARI AND NANAK S/O SAHI RAM S/O JEE SUKH Respondents

- (1.) Disposed of with the observation that let the parties may adjudicate their rights in the Civil Court.;