JAI SINGH AHLAWAT Vs. STATE OF HARYANA, THROUGH SECRETARY TO GOVERNMENT OF HARYANA, P W D (IRRIGATION BRANCH)

LAWS(P&H)-2003-3-125

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 11,2003

JAI SINGH AHLAWAT Appellant

VERSUS

STATE OF HARYANA, THROUGH SECRETARY TO GOVERNMENT OF HARYANA, P W D (IRRIGATION BRANCH); J L GAMBHIR; R K AILAWADI; AMRIT LAL AGGARWAL; RAM PARKASH RANJAN; BACHAN LAL BHATIA AND MAHABIR SINGH YADAV Respondents

JUDGEMENT

- (1.) For orders see civil Writ Petition No. 6278 of 2001 decided today.;

Click here to view full judgement.