KULDIP SINGH Vs. STATE OF PUNJAB
LAWS(P&H)-2003-1-277
HIGH COURT OF PUNJAB AND HARYANA
Decided on January 31,2003

KULDIP SINGH S/O BALBIR SINGH @ BHOLA Appellant
VERSUS
STATE OF PUNJAB Respondents

JUDGEMENT

- (1.) Counsel wishes to withdraw this petition. Ordered accordingly.;


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