JUDGEMENT
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(1.) The State Project Director, Rashtriya Madhyamik
Shiksha Abhiyan Authority issued an advertisement dated
7.1.2010 inviting applications for recruitment to various posts for
the Model and Adarsh Schools in various Districts in the State of
Punjab. Amongst such posts advertised, the post of Trained
Graduate Teacher (TGT) in Science, Maths, English, SS, Punjabi
and Hindi were also advertised. In the basic qualifications
prescribed in such advertisement it was stipulated that the
candidates were to have qualified B.Ed. with 50% marks and
BA/BSc. Still further, it was made clear in the advertisement that
as regards the detailed qualifications as also the list of other
Rules for submitting application, information has been posted on
the official website. It has been asserted on
behalf of the petitioner that she being fully eligible applied for the
post of Trained Graduate Teacher (TGT)-Social Science in the
General Category and submitted her application prior to the last
date stipulated. Thereafter, she even appeared in the written
examination conducted on 24.4.2010 and in the merit determined
in pursuance to such written examination, she was placed at
Sr.No.21. Thereafter, an advertisement was issued by the
Rashtriya Madhyamik Shiksha Abhiyan Authority, Punjab wherein
the candidates in order of merit determined in pursuance to the
written examination were called for the process of counselling. It
is contended that the petitioner appeared for the process of
counselling along with the requisite documents but it was at that
stage that she had been considered as ineligible for the post of
Trained Graduate Teacher (TGT)-Social Science. It is against such
factual backdrop that the present writ petition has been filed
seeking the issuance of a writ in the nature of mandamus, for
directing the respondent-authorities to appoint her on the post of
Trained Graduate Teacher (TGT)- SS.
(2.) Upon notice having been issued, written statement on
behalf of the State Project Director Rashtriya Madhyamik Shiksha
Abhiyan Authority, Punjab has been filed and appended along
with such written statement is Annexure R2/1 which is in the
nature of the detailed basic and professional qualifications/pay
scales/number of posts etc. for each post that had been
advertised in pursuance to the advertisement dated 7.1.2010,
Annexure P1.
(3.) In terms of Annexure R2/1 at Sr.No.17 pertaining to
Trained Graduate Teacher (TGT) in Social Studies, it has been
clearly stipulated that a candidate was to possess a Bachelor's
Degree with 50% marks in any two subjects amongst
History/Geography/Economics/Political Science, out of which one
must be History/Geography with B.Ed. Accordingly, it is on the
strength of such information as uploaded on the website vide
Annexure R2/1 which as per counsel appearing for the State
Project Director read along with the advertisement that the
petitioner has been held as ineligible.;
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