JUDGEMENT
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(1.) This is an application under Section 5 of the Limitation Act for
condonation of one day's delay in filing the present FAO. The application is
duly supported by an affidavit.
(2.) For the reasons stated in para 2 of the application, the delay of
one day in filing the appeal is condoned.
(3.) CM disposed of.
FAO No.509 of 2012;
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