- (1.) Affidavit of Sh.Amandeep Singh, Deputy Superintendent, Model Jail, Chandigarh mentioning the period of imprisonment undergone by the applicant-appellant Shamshudeen @ Pauwa filed in Court is taken on record.
(2.) Heard counsel for the parties.
(3.) Criminal miscellaneous application has been filed by the applicant-appellant seeking suspension of his sentence of imprisonment during the pendency of the appeal.;