JUDGEMENT
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(1.) By way of this revision petition, Sadhu Ram @ Sadhu Singh,
the petitioner has challenged the order dated 02.12.2011, vide which he has
been summoned under the provisions of section 319 Cr.P.C. to stand trial
for an offence punishable under section 498-A, 304-B and 302 IPC and the
order dated 13.02.2012, vide which charge has been framed against the
petitioner for an offence punishable under sections 498-A and 304-B with
alternative charge under section 302 IPC.
On the case registered by way of FIR No.233 dated 08.05.2011
at Police Station Ambala Cantt for an offence punishable under sections
302, 498-A and 304-B IPC, the police had sent Parveen Kumar to stand
trial.
(2.) The case was got registered by Jasbir Singh, a brother of Raj
Bala, deceased, who claimed that his sister Raj Bala was married with
Parveen Kumar on 12.05.2004. He claimed that his sister told him many
times about her husband harassing her and telling her to bring Rs.50,000/-
from her home for buying a motorcycle. He claimed that to satisfy that
demand, he paid Rs.30,000/- but that could not make her husband happy.
He has further stated that on 23.04.2011 he received a call from mother-in-
law of Raj Bala that his sister was serious and was admitted to the hospital
of Beni Pershad at Mahesh Nagar, Ambala Cantt. He has claimed that he
reached the hospital with his wife and others and there he was told by his
sister Raj Bala that she was beaten by her husband Parveen Kumar, sister-in-
law Sonia and Sadhu Rai, Hardware Wala with sticks and rods and that
she sustained injuries.
(3.) After recording the statement of Jasbir Singh, the complainant
as PW-1, application was made under section 319 Cr.P.C. claiming that
Sadhu Ram is maternal uncle of Parveen Kumar and that he alongwith
Parveen Kumar and Sonia had beaten Raj Bala with danda and iron rod in
which she suffered injuries. He claimed that there was evidence coming at
the trial to prove that Sadhu Ram had also committed the offence and it was
prayed that he be summoned as additional accused.;
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