ANIL KUMAR KADIAN Vs. HARYANA STATE COOPERATIVE SUPPLY & MKG FED LTD & ORS
LAWS(P&H)-2012-10-240
HIGH COURT OF PUNJAB AND HARYANA
Decided on October 12,2012

ANIL KUMAR KADIAN Appellant
VERSUS
HARYANA STATE COOPERATIVE SUPPLY And MKG FED LTD And ORS Respondents

JUDGEMENT

- (1.) As per the averments made in this petition, respondent No.2 i.e. Haryana Staff Selection Commission issued advertisement No.3/2009, inviting applications for various posts, including 30 posts of Network Supervisors which included 15 posts for General Category. As per the aforesaid advertisement, following essential qualifications were prescribed for the post of Network Supervisor:- "(i) A level diploma of DOE-GOI or First Division in BCA/B.Sc. (Computer Science) or First Division B.Sc. (Non-Medical)/B.Com with one year diploma in PGDCA. ii) Hindi/Sanskrit upto Matric standard."
(2.) Case of the petitioner is that he being eligible for appointment to the post of Network Supervisor, submitted his application in General Category. He was allotted roll No.00307 and was called for interview vide letter dated 29.1.2010. The petitioner, accordingly, appeared in the interview on 26.2.2010. The result of the aforesaid selection was declared on 8.9.2010. However, the name of the petitioner did not figure in the Select List.
(3.) By filing this petition, the aforesaid selection has been challenged by the petitioner.;


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