JUDGEMENT
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(1.) CM No.1760-C of 2010
This is an application seeking condonation of delay of 35 days in re-filing the present second appeal. The application is duly supported by an affidavit of Mr.RS Malhotra, learned counsel appearing for the appellant.
(2.) In view of the averments made in the application, sufficient cause has been shown for condonation of delay of 35 days in re-filing the appeal. Delay condoned.
(3.) CM disposed of.
RSA No.621 of 2010;
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