- (1.) CM No.9371-C of 2011 This is an application under Section 5 of the Limitation Act seeking condonation of delay of 70 days in filing the second appeal. The application has been duly supported by an affidavit.
(2.) In view of the averments made in the application, delay of 70 days in filing the second appeal is condoned.
(3.) CM disposed of. RSA No.3368 of 2011;