JUDGEMENT
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(1.) This is an application seeking condonation of delay of 62 days
in re-filing the second appeal. The application has been duly supported by
an affidavit.
(2.) For the reasons mentioned in the application, delay of 62 days
in re-filing the second appeal is condoned.
(3.) CM disposed of.
RSA No.2039 of 2011;
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