- (1.) Affidavit of Shri Rajan Kapoor, PPS, Officiating Superintendent, Central Jail, Patiala mentioning the period of imprisonment undergone by the applicant-appellant No.2 Maninder Singh @ Manu filed in Court is taken on record.
(2.) Heard counsel for the parties.
(3.) Crl.M. application has been filed seeking suspension of sentence of the applicant-appellant No.2 Maninder Singh @ Manu during the pendency of the appeal.;