- (1.) This order shall dispose of Civil Writ Petitions No. 3679 of 2011 and 12591, 12600, 12610, 12658 of 2012, as common questions of law and facts are involved in these cases.
(2.) For convenience, the facts are being extracted from Civil Writ Petition No. 3679 of 2011.
(3.) The petitioners in this petition seek quashing of demand notices dated 25.11.2010 (Annexures P-5 to P-14) whereby they have been asked to deposit additional amount towards enhanced compensation @ Rs 345/- per sq. yard though the petitioners are said to have deposited the entire consideration money @ Rs 600/- per sq. yard.;