PARAM JYOTI Vs. UNION OF INDIA AND OTHERS
LAWS(P&H)-2012-8-480
HIGH COURT OF PUNJAB AND HARYANA
Decided on August 24,2012

PARAM JYOTI Appellant
VERSUS
UNION OF INDIA AND OTHERS Respondents

JUDGEMENT

- (1.) C.M.No.3688-CWP of 2012 Application allowed as prayed for.
(2.) CM disposed of. RA No.90 of 2012
(3.) This is a review application filed under Order 47 Rule 1 read with Section 114 of the Code of Civil Procedure seeking review of the order dated 25.11.2011 passed by this Court.;


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