JUDGEMENT
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(1.) The petitioner is seeking quashing of FIR No.117 dated 29.9.2005 under Sections 420,465,467,468,471 and 120-B IPC, registered at Police Station Ahemdgarh, District Sangrur.
(2.) This FIR has been registered after the inquiry conducted by the Sub Divisional Magistrate, Malerkotla vide his report dated 08.6.2005. According to the inquiry report, for the wrong entry in the revenue record jamabandi of village Rohira and for obtaining loan in this case, Major Khan alias Ajhar Khan village Rohira and the concerned employees of Punjab National Bank, Kanganwal have been found to be main accused. During inquiry, statements of Sunil Kumar Manager PNB, Kanganwal, Karnail Singh Revenue Patwari Halqa Rohira, Jagdev Singh Revenue Patwari Halqa Rohira now Jitwal Kanal were recorded and with regard to loan, photo-copies of bank record and revenue record were obtained. During inquiry, from the bank record it was found that the party who obtained loan produced copy of jamabandi for the year 1998-99 of Village Rohira dated 16.11.2000 and the other requisite certificates and bills. After this Nasar Khan son of Bagga Khan, Yasin Khan, Ajhar @ Gajhar Khan sons of Nasar Khan resident of Rohira in the presence of Hari Om Bansal, Manager PNB Kanganwal, executed the registered mortgage deed No.1512 dated 4.12.2000 regarding land measuring 15 bighas comprised in khewat No.154, Khatoni No.342 and Girdawari Khasra No.1020/6-5, 1022/2- 10, Nasar Khan, Bagga Khan resident of Rohira for taking loan of Rs.50,000/- under the Kisan Credit Card Scheme got executed deed No.1513 dated 4.12.2000 for 5 bighas of land comprised in Khewat No.154 Khatoni No.342 and Girdawari Khasra No.1047/5-0 and Yasin Khan, Ajhar Khan @ Mazhar Khan sons of Nasar Khan resident of Rohira for obtaining loan of Rs.50,000/- under the Kissan Credit Card Scheme got executed deed No.1514 dated 4.12.2000 for 5 bighas of land comprised in Khewat No.154 Khatoni No.342 and Girdawari Khasra No.1046/5-0 in the office of Joint Sub Registrar Ahmedgarh in favour of Punjab National Bank Branch, Kanganwal.
(3.) Regarding mortgage of the land in favour of PNB Branch Kanganwal, Rapat No.74,75,76 dated 5.12.2000 were made by Halqa Patwari Rohira, Jagdev Singh. Thereafter, on the PNB Form No.762 dated 5.12.2000, Nasar Khan, Yasin Khan and Azhar Khan @ Mazhar Khan submitted loan applications and on the recommendations of Harmesh Pal Field Officer PNB Branch Kanganwal to pass the loan, Hari Om Bansal Manager Kanganwal passed tractor loan of Rs.2,99,000/- on 6.12.2000 in the name of Nasar Khan, Rs.50,000/- on 09.12.2000 and loan of Rs.50,000/- under the Kissan Credit Card Scheme in the name of Yasin Khan and Azhar Khan @ Mazhar Khan on 22.12.2000.;
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