TEJINDER SINGH DHINDSA - (1.) THIS is an application under Section 5 of the Limitation Act, 1908 seeking condonation of delay of 12 days in filing the second appeal. The application has been duly supported by an affidavit.
(2.) FOR the reasons mentioned in the application, delay of 12 days in filing the second appeal is condoned. Cm disposed of. RSA No.3532 of 2010
(3.) THE plaintiff-appellant is in second appeal before this Court.;