ACHHRU RAM AND OTHERS Vs. AJMER SINGH AND OTHERS
LAWS(P&H)-2012-5-462
HIGH COURT OF PUNJAB AND HARYANA
Decided on May 18,2012

ACHHRU RAM AND OTHERS Appellant
VERSUS
Ajmer Singh and Others Respondents

JUDGEMENT

- (1.) This is an application seeking condonation of delay of 109 days in re-filing the second appeal. The application has been duly supported by an affidavit.
(2.) In view of the averments made in the application, delay of 109 days in re-filing the second appeal is condoned.
(3.) CM disposed of. RSA No.4469 of 2011;


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