- (1.) This is an application for impleading the LRs of Manohar Lal - appellant who has expired on 15.6.2010. The application stands allowed.
(2.) The LRs of Manohar Lal - appellant as mentioned in paragraph No. 3 of the application are brought on record, for the purpose of this appeal only.
(3.) The amended memo of parties has been placed on the file. The same is taken on record. Main case.;