BALVINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB

LAWS(P&H)-2012-8-21

HIGH COURT OF PUNJAB AND HARYANA

Decided on August 06,2012

BALVINDER SINGH ALIAS BINDER Appellant

VERSUS

STATE OF PUNJAB Respondents

JUDGEMENT

JITENDRA CHAUHAN,J. - (1.) LEARNED counsel for the petitioner seeks permission to withdraw the present petition. Allowed to do so. Dismissed as withdrawn.;

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