SHERPURI AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
LAWS(P&H)-2012-1-362
HIGH COURT OF PUNJAB AND HARYANA
Decided on January 18,2012

Sherpuri And Others Appellant
VERSUS
State of Punjab and Another Respondents

JUDGEMENT

- (1.) quashing of FIR No. 101 dated 27.9.2006 under Sections 452/323/34 IPC registered at Police Station Dhanaula, District Barnala (Annexure P-1) is sought on the basis of compromise dated 23.10.2010 (Annexure P-2).
(2.) Brief facts of the case as per the FIR are as under:- "Stated that I am resident of above mentioned address and household lady. My marriage was solemnized with Jagdev Singh son of Behl Singh caste Bazigar resident of Bazigar Basti Dhanaula about 10 years back. I have 3 childrens out of which 2 are girls and one is boy, now I have to deliver a child. My husband's elder brother wife namely Bubbly wife of Tony Bazigar Basti Dhanaula was present in his home. Yesterday, at about 1'O clock in the day, Mokha Singh son of Khan Singh, sherpuri son of Charandas, Mika son of Arjan Singh, Dheera son of Khanpuri, Ashoki son of Chana Singh Caste Bazigar resident of Bazigar Basti Dhanaula forcibly entered into our house and told us that where are your men, then Sherpuri and Mika Singh has caught me from my arms, then Mokha Singh has given fist blow on my forehead and Ashoki given me fist blow on my left shoulder, I fell down, then Dheera has given kicks blow on my back and on my abdomen when I fallen down. My husband's brother wife Bubbly stood on one side due to fear and had seen he entire occurrence, then I and Bubbly raised noise "MartaMarta", on hearing noise, our neighbor Mindho Kaur sife of Sewa Singh Bazigar resident of Bazigar Basti Dhanaula came to our house and told that leave her she is a lady and will die. In the meantime, all have left away from the spot, then after some time, my husband's brother (Jeth) Jeet Singh son of Gurnam Singh Bazigar resident of Bazigar Basti Dhanaula came to our house, who has seen us who after arranging the vehicle brought me to the Govt. Hospital Dhanaula where doctor has given me primary treatment and referred me to Govt. Hospital Barnala where my treatment is going on. Today, you have recorded my statement which is heard and correct. Action be taken. RTI Raj Kaur above, attested by Darshan Singh, ASI P.S.Dhanaula, dated 27.9.2006."
(3.) Both the parties are from Bazigar caste and have close relation with each other. Due to misunderstanding and misconception between the parties, the present case has been registered.;


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