- (1.) Learned State counsel has filed affidavit of Shri Sanjeev Kumar, Deputy Superintendent, District Prison, Karnal, mentioning the period of imprisonment undergone by applicant-appellant Ajay alias Ajaib Singh. The same is taken on record.
(2.) Heard counsel for the parties.
(3.) The criminal miscellaneous application has been filed seeking suspension of sentence of imprisonment of applicant-appellant Ajay alias Ajaib Singh, during the pendency of the appeal.;