- (1.) This petition under section 482 Cr.P.C has been filed for quashing of the FIR No. 134 dated 29.8.2012, under sections 406/420/120- B IPC, registered at Police Station Navi Baradari, District Jalandhar City and all the subsequent proceedings arising therefrom on the basis of compromise reached between the parties.
(2.) Heard.
(3.) Reply by way of affidavit of respondent No. 2 is filed in Court.;