- (1.) In both these petitions i.e. CRM Nos.9704 and 9802 of 2012, quashing of FIR No.04 dated 18.1.2012 u/ss 341, 323, 506, 148, 149 IPC and its cross version registered vide DDR No.14 dated 18.1.2012 u/ss 341, 323, 506, 148, 149 IPC registered at P.S. Kiratpur Sahib, Tehsil Anandpur Sahib, Distt. Ropar and subsequent proceedings arising therefrom are sought to be quashed on the basis of compromise (Annexure P-4) effected between the parties.
(2.) Noticing the contentions raised, this Court passed the following order on 3.4.2012:- "Petitioners namely Gopal Chand, Gian Chand and Manoj Kumar all sons of Ram Saroop have filed the instant petition under Section 482 Cr.P.C. seeking quashing of the case FIR No.04 dated 18.01.2012 under Sections 341, 323, 506, 148, 149 of the Indian Penal Code, registered with Police Station Kiratpur Sahib, Tehsil Anandpur Sahib, District Rupnagar along with cross case bearing DDR No.14 dated 18.01.2012 under Sections 341, 323, 506, 148, 149 of the Indian Penal Code, registered with Police Station Kiratpur Sahib, Tehsil Anandpur Sahib, District Rupnagar lodged on the complaint of Gopal Chand, Gian Chand and Manoj Kumar (accused in case FIR No.04 dated 18.01.2012 under Sections 341, 323, 506, 148, 149 IPC) as both the cases have arisen out of one and the same dispute, on the basis of compromise dated 26.03.2012 (Annexure P-4) arrived at between the parties. Let the parties appear before the Illaqa Magistrate on 04.05.2012 and get their statements recorded in support of compromise, as alleged. Illaqa Magistrate is directed to send the report with regard to the fact as to whether the statements have made by the parties voluntarily and without any pressure, before the next date of hearing. List on 18.05.2012. A photocopy of this order be placed on the file of another connected case."
(3.) In pursuance of the aforesaid order, report of the Judicial Magistrate Ist Class, Anandpur Sahib has been received, according to which, the complainants/accused in the FIR in question and its cross-version, have compromised and the said compromise has been effected voluntarily and without any pressure.;